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[Cites 0, Cited by 0] [Section 23(19)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(19)(vi) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(vi)respect the privacy of the child and his biological family or guardian, and acknowledge that any information provided about them is confidential and is not to be disclosed to another party without prior consent;