Section 1(1) in Telangana Payment of Salaries and Pension and Removal of Disqualifications Act, 1953
(1)This Act may be called the [Telangana] [Substituted by G.O.Ms.No.1, General Administration (SR) Department, dated 03.01.2015.] Payment of [Salaries and Pension] [Substituted by Act No.28 of 1985 w.e.f.31.10.1984.] and Removal of Disqualifications Act, 1953.
