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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Manipur - Subsection

Section 84(2) in The Manipur Co-operative Societies Act, 1976

(2)The Registrar shall communicate the results of any such inspection,-
(a)where the inspection is made of his own motion, to the society; and
(b)where the inspection is made on the application of a creditor to the society.