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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Madhya Pradesh - Subsection

Section 32(1) in The M.P. Electricity (Supply) Finance Rules, 1967

(1)The appropriate Registrar with the approval of the Board may close the register of transfer of any class of security for a period not exceeding thirty days immediately preceding the date for the payment of interest on the security.