Section 52(1)(c) in The Registration Act, 1977 (1920 A.D.)

[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 52(1)(c) in The Registration Act, 1977 (1920 A.D.)

(c)[ subject to the provisions contained in section 62 a copy of every document admitted in registration shall, without unnecessary delay, be pasted in the Book appropriated therefor according to the order of admission of the document.] [Clause (c) substituted by Act VIII of 1964.]

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State of Jammu-Kashmir - Subsection

Section 52(1)(c) in The Registration Act, 1977 (1920 A.D.)