Section 8 in Himachal Pradesh Homoeopathic Practitioners Act, 1979
8. Resignation.
- Any member may at any time resign his office by a letter addressed to the chairman and such resignation shall take effect from the date on which it is accepted by the Council:Provided that the chairman may resign his office by a letter addressed to the Government and his resignation shall take effect from the date on which it is accepted by the Government.
