Delhi High Court - Orders
Ntpc Ltd vs Driplex Water Engineering Pvt. Ltd on 9 February, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~6 & 10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 19/2021, I.A. Nos. 664/2021, 10293/2021 &
10294/2021
NTPC LTD. ..... Petitioner
Through: Mr. Sanjay Jain, ASG with Mr.
Yuvraj Sharma, Advocate.
versus
DRIPLEX WATER ENGINEERING PVT. LTD. ..... Respondent
Through: Mr. Vikram Nandrajog, Advocate.
+ OMP (ENF.) (COMM.) 99/2021, EX.APPL.(OS) 670/2021 &
EX.APPL.(OS) 874/2021
M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
..... Decree Holder
Through: Mr. Vikram Nandrajog, Advocate.
versus
NTPC LIMITED ..... Judgement Debtor
Through: Mr. Sanjay Jain, ASG with Mr.
Yuvraj Sharma, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 09.02.2022 [VIA VIDEO CONFERENCING]
1. Mr. Sanjay Jain, learned ASG representing NTPC Ltd., has mentioned the matter to request for an adjournment on the ground that the counsel Signature Not Verified NAMITA DHYANI 09.02.2022 20:57:07 briefing him was in a difficulty on account of closure of their office due to COVID-19 infections.
2. Mr. Vikram Nandrajog, counsel representing Driplex Water Engineering Pvt. Ltd. does not oppose the same.
3. At request, re-notify on 7th April, 2022.
SANJEEV NARULA, J FEBRUARY 9, 2022 nd Signature Not Verified NAMITA DHYANI 09.02.2022 20:57:07