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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(5) in The Orissa Factories (Control of Major Accident Hazard) Rules, 2001

(5)The Inspector and the Chief Inspector shall compile information regarding major accidents and make available a copy of the same to the Ministry of Environment and Forest's through the Directorate General Factory Advice Service and Labour Institute and the Ministry of Labour of Government of India.