Bombay High Court
Ebrahim Mustaque Ali Khan vs The Air Intelligence Unit Customs, ... on 5 August, 2024
Author: Sarang V. Kotwal
Bench: Sarang V. Kotwal
Gokhale 1 of 1 11-ia-4324-23
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
INTERIM APPLICATION NO. 4324 OF 2023
IN
CRIMINAL APPEAL (ST) NO. 20849 OF 2023
Ebrahim Mustaque Ali Khan ..Applicant.
Versus
The Air Intelligence Unit Customs,
Mumbai & Anr. ..Respondents
__________
Mr. Hardik Gajra h/f. Sandeep Karnik (appointed Advocate) for
Applicant.
Mr. Shrikant H. Yadav, APP for State/Respondent.
__________
CORAM : SARANG V. KOTWAL, J.
DATE : 5 AUGUST 2024 PC :
1. Learned counsel for the applicant is seeking adjournment. The office note shows that, Notice is issued to the Respondent No.1, however, the service report is awaited.
2. Therefore, awaiting service, stand over to 20.08.2024.
(SARANG V. KOTWAL, J.) Digitally signed by VINOD VINOD BHASKAR BHASKAR GOKHALE GOKHALE Date:
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