Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Rajasthan - Subsection Section 33(2) in Rajasthan Sanskrit University Act, 1998 (2)Where any such provident fund or pension fund has been so constituted, the provisions of the Provident Fund act, 1925 (Central Act XIX of 1925), shall apply to such fund.
