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[Section 57]
[Entire Act]
State of Kerala - Subsection
Section 57(5) in Kerala Municipality Building Rules, 1999
| [SI. No. [Substituted by Notification No. S. R. O. No. 676/2017, dated 31.10.2017.] | Total Floor Area | Width of access to the plot as well as thewidth of the street giving access to the plot in metres |
| 01 | Up to 300 square metres | 3 metres |
| 02 | Above 300 square metres and up to 1500 squaremetres | 3.6 metres |
| 03 | Above 1500 square metres and up to 6000 squaremetres | 5 metres |
| 04 | Above 6000 square metres | 6 metres] |