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[Cites 0, Cited by 1] [Section 97] [Entire Act]

Union of India - Subsection

Section 97(19) in The Navy Act, 1957

(19)Subject to the provisions of sub-section (11), the president shall summon all officers except such as are exempted under the provisions of sub-section (20), next in seniority to himself present at the place where the court-martial shall be held, to sit thereon until the number of nine or such other number not less than five as is attainable is complete.