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[Cites 0, Cited by 0] [Section 150(2)] [Section 150] [Entire Act]

Union of India - Subsection

Section 150(2)(iii) in The Coal Mines Regulations, 2017

(iii)any place in a seam approaching a fault passing through an upper seam or section, which contains or may contain an accumulation of water or other liquid matter or any material that is likely to flow when wet; or