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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(ii) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(ii)to make recommendations to the Executive Council with regard to the creation, abolition or classification of teaching posts in the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.] and the qualifications, emoluments and duties attached thereto;