Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2) in The Limited Liability Partnership Act, 2008

(2)Words and expressions used and not defined in this Act but defined in the Companies Act, 2013 (1 of 1956) shall have the meanings respectively assigned to them in that Act.