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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(2) in Nagpur Improvement Trust Land Disposal Rules, 1983

(2)the balance of the premium shall be paid within 30 days from the date of the payment of half the amount of the premium as provided in sub-rule (1).Provided that, the Chairman, may grant extension of time for payment of the balance amount up to a maximum period of 18 months on payment of interest equal to 15 per cent per annum.]