Section 1 in West Bengal Building (Regulation of Promotion of Construction and Transfer by Promoters) Rules, 1995
1. Short title and commencement.
(1) These rules may be called the West Bengal Building (Regulation of Promotion of Construction and Transfer by Promoters) Rules, 1995.(2)They shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.
