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[Cites 0, Cited by 48] [Article 320] [Constitution]

Constitution Subarticle

Article 320(4) in Constitution of India

(4)Nothing in clause (3) shall require a Public Service Commission to be consulted as respects the manner in which any provision referred to in clause (4) of article 16 may be made or as respects the manner in which effect may be given to the provisions of article 335 .