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Chattisgarh High Court

Shukla Construction (Nsic Registered) vs Bsnl (Bharat Sanchar Nigam Limited) on 18 July, 2025

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                         HIGH COURT OF CHHATTISGARH AT BILASPUR

                                        WPC No.2790 of 2021

              Shukla Construction (Nsic Registered) Versus Bsnl (Bharat Sanchar
                                    Nigam Limited)

                                             Order Sheet



             18/07/2025            None for the parties, even when the matter is called
                          twice.
                                   The matter is adjourned.

                                                                       SD/-DSSD/-D/-/
                                                                 (Sanjay S. Agrawal)
                                                                       Judge




SATISH
TUMANE



Digitally
signed by
SATISH
TUMANE
Date:
2025.07.21

10:49:12 +0530 Tumane