Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 13 in The Nalanda University Act, 2010 13. Officers of University. - The following shall be the officers of the University:-(1)the Chancellor;(2)the Vice-Chancellor;(3)the Registrars;(4)the Finance Officer; and(5)such other officers as may be declared by the Statutes to be the officers of the University.
