Section 115WB(1)(c) in The Income Tax Act, 1961

[Cites 0, Cited by 5] [Section 115WB(1)] [Section 115WB] [Entire Act]

Union of India - Subsection

Section 115WB(1)(c) in The Income Tax Act, 1961

(c)any contribution by the employer to an approved superannuation fund for [employees; and] [ Substituted by Act 22 of 2007, Section 38, for " employees" (w.e.f. 1.4.2008).]

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 115WB(1)(c) in The Income Tax Act, 1961