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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Madhya Pradesh - Subsection

Section 37(5) in The M.P. Farmers' Organisation Election Rules, 1999

(5)The foregoing provisions of this rule shall not apply to a Presiding Officer of a polling station to whom Divisional Election Authority has issued a direction asking him to proceed in accordance with sub-rule (6).