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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Bihar - Subsection

Section 14(iii) in The Bihar Deputy Ministers' (Conveyance and Travelling) Allowance Rules, 1954

(iii)[* * * *] [Clause (iii) of Rule 14 omitted by G.S.R. 73, dated 23rd November, 1981 (w.e.f. 1st November, 1981).]