Delhi High Court - Orders
Atul Pundhir vs M/S The Delhi Group & Anr on 6 April, 2023
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 648/2019
ATUL PUNDHIR
..... Petitioner
Through: Mr.Ravin Rao, Mr.Akshit Sawal,
Advocates.
versus
M/S THE DELHI GROUP & ANR.
..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 06.04.2023 Hon'ble Judge is not holding the Court today. List on 21.08.2023.
BY ORDER (COURT MASTER) APRIL 06, 2023 VLD Signature Not Verified Digitally Signed By:PRADEEP SHARMA Signing Date:10.04.2023 12:44