Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7D] [Entire Act] Union of India - Subsection Section 7D(a) in The Citizenship (Amendment) Act, 2003 (a)the registration as an overseas citizen of India was obtained by means of fraud, false representation or the concealment of any material fact; or
