Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 163] [Entire Act] State of Rajasthan - Subsection Section 163(5) in Rajasthan Panchayati Raj Rules, 1996 (5)The Panchayat shall auction such sites for temporary use of land for running shop in big religious and other fairs well in advance after through publicity.
