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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Bihar - Subsection

Section 14(6) in Bihar State Regulation of Cold Storage Licensing Rules, 1993

(6)When a licence is lost or destroyed the licensee shall immediately get the fact published in any important local newspaper or in any important newspaper of the State if there is no local newspaper wherein the licence number shall be indicated and shall attach the cutting of the publication in the newspaper with the application for issue of duplicate licence.