Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 50 in The Calcutta Port Rules, 1943 50. Free passages. - Every inland steam-vessel, at anchor or under way, shall at all times afford free passages of sufficient width to piers, jetties, landing places, wharves, quays, docks and moorings.
