Bombay High Court
Bhupesh Sevantilal Shah vs Lyka Bdr International Limited on 18 January, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
(48)ARBAP-30623-2022.doc
rajshree
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMM.ARBITRATION APPLICATION(L) NO.30623 OF 2022
Bhupesh Sevantilal Shah ] .. Applicant
vs.
Lyka BDR International Limited ] .. Respondent
Mr.Sahil Mahajan for the Applicant. Ms.Sabeena Mahadik and Pankaj Uttaradhi for Respondent.
CORAM : BHARATI DANGRE, J DATE : 18th JANUARY, 2023.
P.C. At the request of learned counsel for the Respondent, list on 30.01.2023.
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