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[Cites 0, Cited by 0] [Section 54B(1)] [Section 54B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 54B(1)(a) in The U.P. Fundamental Rules

(a)regarding the pay and allowances to be paid to the Government servant for the period of suspension ending with reinstatement or the date of his retirement on superannuation as the case may be; and