Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(2)(j) in The State Agricultural Credit Corporations Act, 1968

(j)any other matter which is, or may be, necessary for the efficient conduct of the affairs of the Corporation.