Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 9 in Haryana Service of Engineers, Group A, Irrigation and Water Resource Department Act, 2010 9. Appointment by transfer. - The Government may, in special circumstances, with the approval of the Commission, appoint an officer to the Service by transfer.
