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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(r) in Andhra Pradesh Brewery Rules, 2006

(r)"Racking or settling back" means the process by which worts are passed from a fermenting vessel into any other vessel and racket either at once or after a time;