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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(2)(a) in DELHI COMMON EFFLUENT TREATMENT PLANTS ACT, 2000

(a)To carry out the apportionment of the cost among the occupiers of the CETP in respect of initial capital cost, recurring cost, operation and