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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Kerala - Subsection

Section 28(2)(h) in Abkari Act, 1 of 1077

(h)for the inspection and supervision of stills, distilleries, [breweries, wineries, or other manufactories in which liquor is manufactured and warehouses] [Substituted for the words 'private warehouses and breweries' by Section 22(b) of Act 10 of 1967.]; (i) for the management of any public [distillery, brewery or winery] [Substituted for the word 'distillery' by Section 22(c) of Act 10 of 1967.] or public warehouse established under Section 14;