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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(xxvi) in Tamil Nadu Dr. Ambedkar Law University Act, 1996

(xxvi)to purchase, take on lease or accept as gifts or otherwise, an) land or building or works which may be necessary or convenient for the purpose of the University on such terms and conditions as it may think fit and proper and to construct or later to maintain any such building or works;