Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 0] [Entire Act] State of Uttar Pradesh - Subsection Section 0(15) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual (15)vuko`f"V] ck<+] lw[kk ;k vU; fdlh vkink ds dkj.k ;fn rkykc esa dksbZ {kfr gksrh gS rks iV~Vsnkj dks fdlh izdkj dk eqvkotk ;k fj;k;r ugha nh tk,sxhA
