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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(e) in The M.P. Krishi Udhar Pravartan Tatha Prakiran Upabandha (Bank) Adhiniyam, 1972

(e)"Financial Assistance" means assistance in the shape of loans, advances, guarantees or otherwise for agricultural purpose; and