Delhi High Court - Orders
Zoological Survey Of India vs Arjun Kumar Khanna on 25 April, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~61
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1244/2005
ZOOLOGICAL SURVEY OF INDIA ..... Petitioner
Through: Mr.Anil Kumar Saxena and
Ms.Vandana Sachdeva and Mr.Anand
Tyagi, Advocates
versus
ARJUN KUMAR KHANNA ..... Respondent
Through: Mr.Aniruddh Joshi, Mr.Ramesh
Kumar and Mr.Gaayan Arora,
Advocates
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 25.04.2024 At request, list on 15th October, 2024.
CHANDRA DHARI SINGH, J APRIL 25, 2024 SV/DA Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/04/2024 at 21:24:04