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Delhi High Court - Orders

Zoological Survey Of India vs Arjun Kumar Khanna on 25 April, 2024

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                           $~61
                           *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +         W.P.(C) 1244/2005

                                     ZOOLOGICAL SURVEY OF INDIA             ..... Petitioner
                                                  Through: Mr.Anil    Kumar       Saxena     and
                                                           Ms.Vandana Sachdeva and Mr.Anand
                                                           Tyagi, Advocates

                                                                           versus

                                     ARJUN KUMAR KHANNA                                                                      ..... Respondent
                                                 Through:                                          Mr.Aniruddh             Joshi, Mr.Ramesh
                                                                                                   Kumar and               Mr.Gaayan Arora,
                                                                                                   Advocates

                                     CORAM:
                                     HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                  ORDER

% 25.04.2024 At request, list on 15th October, 2024.

CHANDRA DHARI SINGH, J APRIL 25, 2024 SV/DA Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/04/2024 at 21:24:04