Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 148] [Entire Act] State of Maharashtra - Subsection Section 148(1) in The Maharashtra Prohibition Act (1)The enactments specified in Schedule I are hereby repealed to the extent specified in the fourth column thereof and those specified in Schedule are hereby amended to the extent specified in the fourth column thereof.
