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[Cites 0, Cited by 1] [Section 30(2)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(2)(o) in Chartered Accountants Act, 1949

(o)the summoning and holding of meetings of the Council, the times and places of such meetings, the conduct of business thereat and the number of members necessary to form a quorum;