Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 14 in Punjab Open Air Jails Rules, 1978 14. Interviews. - There shall be no restriction on the number of interviews by the inmates with their relations and friends and they shall also have the facility of writing two letters in a month at Government expense.
