Section 1 in The Goa Fruit and Ornamental Plant Nurseries (Regulation) Act, 1995
1. Short title and commencement.
(1)This Act may be called the Goa Fruit, and Ornamental Plant Nurseries (Regulation) Act, 1995.(2)It shall come into force on such date as the Government may, by notification in the Official Gazette, appoint.
