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[Cites 0, Cited by 0] [Section 21(10)] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(10)(b) in Punjab Manufactured Drugs Rules, 1959

(b)in the case of tabloids or other similar forms of preparations, with the quantity of the drugs in each tabloid or other similar forms of preparation, and the number of tabloids or other similar forms of preparation in the package or bottle.