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State of Tamilnadu - Section

Section 5 in Tamil Nadu Minority Schools (Recognition and Payment of Grant) Rules, 1977

5. Pay and allowance of teachers and other persons employed in minority schools to be paid in the prescribed manner.

- The procedure for payment of pay and allowances from State funds to teachers and other persons employed in minority schools shall be as in Annexure I appended to these rules.Explanation. - In regard to payment of grants to Anglo-Indian schools the procedure laid down in the Code of Regulations for Anglo-Indian Schools shall be followed.