Rajasthan High Court - Jaipur
M/S Panchsheel Colonizers Pvt. Ltd vs Radheyshyam Gupta, S/O Sh. Korchand ... on 26 February, 2019
Author: Veerendr Singh Siradhana
Bench: Veerendr Singh Siradhana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 4160/2019
M/s Panchsheel Colonizers Pvt. Ltd.
----Petitioner
Versus
Radheyshyam Gupta, S/o Sh. Korchand Gupta
----Respondent
For Petitioner(s) : Shri Tushar Pareek on behalf of Shri Javed Khan HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Order 26/02/2019 List the matter after two weeks as prayed on behalf of the petitioner for the arguing counsel (Mr. Javed Khan), is not available.
(VEERENDR SINGH SIRADHANA),J Chauhan/119 Powered by TCPDF (www.tcpdf.org)