Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Uttar Pradesh - Subsection Section 47(3) in The United Provinces Minor Irrigation Works Act, 1920 (3)In making any rule under this section the [State Government] [Substituted by A.O.1950.] may declare that a breach of such rule is punishable under this Act.
