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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Tamilnadu - Subsection

Section 43(2)(d) in Kanyakumari Sreepadam Lands (Abolition and Conversion into Ryotwari) Act, 1972

(d)the delegation of powers conferred by this Act on the Government or any other authority, officer or person;