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State of Uttar Pradesh - Section

Section 260 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

260. Facility for inspection of minute books and assessment lists.

- The minute books of the Zila Panchayat and every Kshettra Panchayat and the assessment lists of the Zila Panchayat shall be open to inspection free of charge by any tax-payer or elector under conditions to be prescribed by bye law in this behalf.