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Allahabad High Court

Amrish Kumar vs Allahabad High Court Through Registrar on 13 January, 2010

Author: Ra°Iv Sharma

Bench: Ra°Iv Sharma

Court No. - 24
Case :- SERVICE SINGLE No. - 2650 of 1997

Petitioner :- Amrish Kumar

Respondent :- Allahabad High Court Through Registrar
Petitioner Counsel :- N.K.Pandey,Akhilesh Kalra
Respondent Counsel :- C.S.C.

Hon'ble Ra°iv Sharma,J.

Adjourned at the request of the Counsel for the petitioner. List after one month before the appropriate bench. Order Date :- 13.1.2010 HM