Allahabad High Court
Amrish Kumar vs Allahabad High Court Through Registrar on 13 January, 2010
Author: Ra°Iv Sharma
Bench: Ra°Iv Sharma
Court No. - 24 Case :- SERVICE SINGLE No. - 2650 of 1997 Petitioner :- Amrish Kumar Respondent :- Allahabad High Court Through Registrar Petitioner Counsel :- N.K.Pandey,Akhilesh Kalra Respondent Counsel :- C.S.C. Hon'ble Ra°iv Sharma,J.
Adjourned at the request of the Counsel for the petitioner. List after one month before the appropriate bench. Order Date :- 13.1.2010 HM